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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(2)(ii) in The Maharashtra Lotteries (Control And Tax) And Prize Competitions (Tax) Act,1958

(ii)the manner in which the accounts shall be kept and maintained and the form in which and the period at which the statement of accounts, are to be submitted under section 14.