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[Cites 0, Cited by 0] [Section 370(5)] [Section 370] [Entire Act]

State of Assam - Subsection

Section 370(5)(ii) in The Assam Excise Rules, 2016

(ii)persons who carry on business as chemists, druggist, apothecaries or keepers of dispensaries, and who hold a special licence granted by the District Collector for the sale of medicated wines and similar preparations.