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[Cites 0, Cited by 0] [Section 50(14)] [Section 50] [Entire Act]

State of Jharkhand - Subsection

Section 50(14)(e) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(e)is found divulging any transaction of business or deliberations in the meetings of the Steering Committee or any document or information circulated to them for the purpose, to media or any other agency, without the prior approval or authorisation of the Chairperson, or