Supreme Court - Daily Orders
Alok Dubey vs Union Of India on 27 August, 2021
Bench: L. Nageswara Rao, Hemant Gupta
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IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NOS.5009-5010/2021 @ DIARY NO.18064 OF 2021
ALOK DUBEY APPELLANT(S)
VERSUS
UNION OF INDIA & ORS. RESPONDENT(S)
O R D E R
Delay condoned.
We do not see any ground to interfere with the orders passed by the National Green Tribunal, Principal Bench, New Delhi.
The Civil Appeals are, accordingly, dismissed. Pending application(s), if any, shall stand disposed of.
............... J.
(L. NAGESWARA RAO) ............... J.
(HEMANT GUPTA)
NEW DELHI
Signature Not Verified
AUGUST 27, 2021
Digitally signed by
JAGDISH KUMAR
Date: 2021.08.31
17:12:52 IST
Reason:
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ITEM NO.16 Court 5 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s).18064/2021 (Arising out of impugned final and orders dated 07-03-2019 in OA No.148/2017 (CZ) and 17-09-2019 in RA No.02/2019(CZ) in OA No.148/2017(CZ) passed by the National Green Tribunal, Principal Bench, New Delhi) ALOK DUBEY APPELLANT(S) VERSUS UNION OF INDIA & ORS. RESPONDENT(S) (With applns for condonation of delay in filing appeal, exemption from filing c/c of the impugned judgment and exemption from filing O.T) Date : 27-08-2021 These petitions were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE HEMANT GUPTA For Appellant(s) Ms. Meenakshi Arora, Sr. Adv.
Ms. Monisha Handa, Adv.
Mr. Mohit D. Ram, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The Civil Appeals are dismissed in terms of the signed order.
Pending application(s), if any, shall stand disposed of.
(NIRMALA NEGI) (ANAND PRAKASH) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)