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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(xxviii) in The Burdwan University Act, 1981.

(xxviii)to accept grants, with the approval of the State Government, and to raise or accept loans on behalf of the University and to make grants or advances from the University Fund or other special funds maintained by the University;