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[Cites 0, Cited by 0] [Section 222(2)] [Section 222] [Entire Act]

State of Odisha - Subsection

Section 222(2)(f) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(f)health education including advisory services on family planning, personal hygiene, environmental sanitation and safety;