Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(2)(c) in Calcutta Sheriff's Act, 1948

(c)the authority referred to in sections 9 and 10 and the manner in which and the time at which the fees [,poundage and charges,] and balances referred to in these sections shall be transferred and paid;