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State of Karnataka - Section
Section 27 in The M.S. Ramaiah University of Applied Sciences Act, 2012
27. The Finance Committee.
| (i) | The Chancellor or his Nominee | Chairperson |
| (ii) | The Vice-chancellor | Member |
| (iii) | The Registrar | Member |
| (iv) | The Finance Officer | Secretary |
| (v) | One nominee of the Sponsoring Body | Member; and |
| (vi) | Such other members as may be specified in thestatutes. |