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[Cites 0, Cited by 0] [Section 162(1)] [Section 162] [Entire Act]

State of Manipur - Subsection

Section 162(1)(a) in The Manipur Co-operative Societies Act, 1976

(a)the registered of a society or its bye-laws or the amendment of its bye-laws, or the dissolution of the Board of a society or the management of the society or dissolution thereof; or