Delhi High Court - Orders
Commissioner Of Customs vs Panchsheel Soap Factory on 13 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~74
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 52/2019 & CM APPL.2669/2019
COMMISSIONER OF CUSTOMS ..... Appellant
Through: Mr.Harpreet Singh, Sr.Std.Counsel
with Ms.Suhani Mathur, Advocate
versus
PANCHSHEEL SOAP FACTORY ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 13.02.2019 Notice issued in the appeal has been received back unserved. Issue fresh notice, returnable for 27th March, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 13, 2019 „hkaur‟