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Uttarakhand High Court

Smt Rewati Bisht And Another vs Chandra Shekhar Thuwal on 9 December, 2015

Author: Servesh Kumar Gupta

Bench: Servesh Kumar Gupta

CLR No.46 / 1 1
Hon'ble Servesh Kumar Gupta, J.

Mr. Anirudha Bhatt, Advocate for the revisionists.

Mr. J.C. Belwal, Advocate for the respondent.

Mr. Bhatt is ready for the arguments, however, Mr. Belwal seeks a date to get ready with the matter. So, list after winter vacations. (Servesh Kumar Gupta, J.) 09.12.2015 Rdang