29. Term of office of the Vice Chairperson and other members of the Nagar Committee.
- The Vice-Chairperson or any other member of the Nagar Committee shall hold office until-(a)he ceases to be a member of the Nagar Panchayat: or(b)he resign his office by writing under his hand addressed to the Chairperson in which case the resignation shall take effect from the date of its acceptrance; or(c)he is removed from office by a written order of the Chairperson ; or(d)the Chairperson ceases to hold office; or(e)in the case of the death of the Chairperson a newly elected Chairperson enters upon his office.
