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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Meghalaya - Subsection

Section 10(1)(ii) in The Meghalaya Maintenance Of Public Under (Autonomous Districts) Act

(ii)The use or operation or driving in any street, square, public place or any other place of any vehicle which carries or has attached to it any apparatus referred to in sub clause (i)