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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(2)(c) in The Gujarat Affiliated Colleges Services Tribunal Act, 1982

(c)subsistence allowance to which a college employee shall be entitled during his suspension and the terms and conditions thereof under proviso to Sub-section (5) of Section 14;