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[Cites 0, Cited by 0] [Section 221(1)] [Section 221] [Entire Act]

State of Haryana - Subsection

Section 221(1)(a) in Haryana Municipal Corporation Act, 1994

(a)prohibit vehicular traffic in any public street or any portion thereof so as to prevent danger, obstruction or inconvenience to the public or to ensure quietness in any locality ;