Section 7 in The U.P. Wood Based Industries (Establishment and Regulation) Rules, 1978
7. Grant or renewal of a licence to a wood based industry.
- No licence to a wood based industry shall be granted or renewed without obtaining prior approval of the State Level Committee. However, a State Level Committee may delegate the power of renewal of licence to a wood based industry to the Divisional Forest Officers of the concerned Forest Divisions. The renewal of licence shall be done through online system only.
