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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax 4 vs M/S Il And Fs Energy Development ... on 11 May, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.10                                COURT NO.6                    SECTION XIV

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No. 12145/2018

     (Arising out of impugned final judgment and order dated 16-08-2017
     in ITA No. 520/2017 passed by the High Court of Delhi at New Delhi)

     PRINCIPAL COMMISSIONER OF INCOME TAX 4                                   Petitioner(s)

                                                        VERSUS

     M/S IL AND FS ENERGY DEVELOPMENT COMPANY LTD.                            Respondent(s)

     (With IA No.63531/2018-CONDONATION OF DELAY IN FILING and IA
     No.63534/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     Date : 11-05-2018 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE A.K. SIKRI
                            HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)
                                        Mr. Sandeep Sethi, ASG.
                                        Ms. Niranjana Singh, Adv.
                                        Mr. Rupesh Kumar, Adv.
                                        Mr. Ritesh Kumar, Adv.
                                        Mrs. Anil Katiyar, AOR

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Mr. Sandeep Sethi, learned Additional Solicitor General, submits that though at page (C) of the List of Dates in the petition, it is mentioned that identical issue is pending in some of the other cases particulars whereof are given therein, this case has no bearing with those petitions and has to be heard on its own merits.

List the matter in the first week of August, 2018.

Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2018.05.12 12:57:58 IST Reason:
                             (NIDHI AHUJA)                   (MALA KUMARI SHARMA)
                             COURT MASTER                         COURT MASTER