Himachal Pradesh High Court
Maya Ram vs . State Of H.P. & Another on 9 May, 2022
Bench: Sabina, Satyen Vaidya
Maya Ram Vs. State of H.P. & Another .
CWPOA No. 3558 of 2020.
09.05.2022 Present: Mr. Prem P. Chauhan, Advocate for the petitioner.
Mr. Anil Jaswal, Additional Advocate General for the respondents.
Admit.
r In the meantime, rejoinder, if any, be filed within four weeks.
(Sabina) Judge (Satyen Vaidya) Judge May 09, 2022 (ps/vh) ::: Downloaded on - 09/05/2022 20:06:41 :::CIS