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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(3) in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2018

(3)A candidate seeking admission on reserved seat shall be required to produce a Certificate of Caste from which he originates:Provided that the candidate belonging to Socially and Educationally Backward Class shall be required to produce a certificate to the effect of non-inclusion in Creamy Layer in addition to the caste certificate.