Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act] Union of India - Subsection Section 26(4)(g) in Adoption Regulations, 2017 (g)whether the Specialized Adoption Agency is regularly updating data and reports in the Child Adoption Resource Information and Guidance System on time;