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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Uttarakhand - Subsection

Section 32(2) in Uttarakhand Panchayati Raj Act, 2016

(2)For the disposal of work in all meetings of Gram Sabha or Gram Panchay at, he/she shall control according to the regulations or rules made for this purpose.