Supreme Court - Daily Orders
Anil Kumar Bhatia vs C.I.T-X on 17 April, 2014
RITEM NO.08 COURT NO.13 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).39278/2012
(From the judgement and order dated 07/08/2012 in ITA No.1998/2010
of The HIGH COURT OF DELHI AT N. DELHI)
ANIL KUMAR BHATIA Petitioner(s)
VERSUS
C.I.T-X Respondent(s)
(With prayer for interim relief and office report )
Date: 17/04/2014 This Petition was called on for hearing today.
CORAM : HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE MADAN B. LOKUR
For Petitioner(s) Mr. Krishan Kumar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Admittedly, special leave petition arising out of the same order has been dismissed.
Hence, the special leave petition is dismissed.
[Gulshan Kumar Arora] [Indu Pokhriyal]
Court Master Court Master