Supreme Court - Daily Orders
M/S. United Breweries Limited vs The Commissioner Of Income Tax on 19 July, 2017
ITEM NO.19 REGISTRAR COURT. 2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Civil Appeal No(s). 8275/2013
M/S. UNITED BREWERIES LIMITED Appellant(s)
VERSUS
THE COMMISSIONER OF INCOME TAX & ANR. Respondent(s)
WITH
C.A. No. 8277/2013 (IV-A)
C.A. No. 8276/2013 (IV-A)
Date : 19-07-2017 This appeal was called on for hearing today.
For Appellant(s)
Mr. A. Raghunath, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Mr. B.V. Balaram Das, Advocate-on-Record for the respondents in all the above mentioned matters has been appointed as Presiding Officer, EPFAT, Bengaluru vide circular dated 11.07.2016 but no one has entered appearance on behalf of the respondents so far. Hence, Registry to issue notice of alternative arrangement.
List again on 1.9.2017.
SANJAY PARIHAR Signature Not Verified Registrar Digitally signed by MADHU GROVER MG Date: 2017.07.20 10:20:23 IST Reason: