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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(iii) in Finance Act, 2012

(iii)in clause (19AA), in sub-clause (iv), for the words "proportionate basis", the words "proportionate basis except where the resulting company itself is,a shareholder 1 of the demerged company" shall be substituted with effect from the 1st day of April, 2013;