Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Karnataka - Subsection

Section 8(2)(iv) in Karnataka Krishna Basin Development Authority Act, 1992

(iv)to stock its reservoirs or water courses with fish and to regulate or prohibit taking out fish from the water under its control;