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[Cites 0, Cited by 0] [Section 65(4)] [Section 65] [Entire Act]

State of Maharashtra - Subsection

Section 65(4)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)determining the Subjects Committee or Committees, if any, to be appointed, and the number of members of each such Committee, and if more than one such Committees are to be appointed, the Subjects Committee of which the Vice-President shall be the ex-officio Chairman;