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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 14 in The Citizenship (Amendment) Act, 2003

14. Amendment of section 17.-

In section 17 of the principal Act,-
(a)for the words" six months", the words" five years" shall be substituted;
(b)for the words" with fine", the words" with fine which may extend to fifty thousand rupees" shall be substituted.