Rajasthan High Court - Jodhpur
Pratap Singh vs Mangla Ram on 3 January, 2017
Author: Arun Bhansali
Bench: Arun Bhansali
IN THE HIGH COURT OF JUDICATURE FOR
RAJASTHAN AT JODHPUR
S.B.Civil Misc. Appeal No. 290 / 2001
Pratap Singh
----Appellant
Versus
Mangla Ram
----Respondent
Connected With
S.B.CIVIL MISC. APPEAL No. 273 / 2001
Mangla Ram
----Appellant
Versus
Chhail Singh & Ors.
----Respondent
_____________________________________________________
Counsel For Appellant(s) : Mr. G.S. Rathore
Counsel For Respondent(s) : Mr. L.D. Khatri
Mr. M.S. Soni
_____________________________________________________
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 03/01/2017 Arguments heard in part.
List on 05.01.2017.
(ARUN BHANSALI)J. A.K. Chouhan/- 5-6