Section 10G in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956
10G. Conveyance for the Leader of the Opposition.
(1)The State Government may provide a suitable motor car for the use of each Leader of the Opposition.(2)There shall be paid to each Leader of the Opposition a conveyance allowance [equal to the cost of [[one thousand litres] [Substituted by Act 5 of 1991 w.e.f. 1.11.1990]] of petrol] per mensem.
