Supreme Court - Daily Orders
Chairman And Managing Director Fci vs Jagdish Balaram Bahira on 25 January, 2017
Bench: Chief Justice, N.V. Ramana, D.Y. Chandrachud
1
ITEM NO.11 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8928/2015
CHAIRMAN AND MANAGING DIRECTOR FCI AND ORS Appellant(s)
VERSUS
JAGDISH BALARAM BAHIRA AND ORS Respondent(s)
(with appln(s) for permission to place additional documents on
record, directions)
WITH
C.A. No. 9155/2015
(with appln(s) for permission to file lengthy list of dates)
C.A. No. 9157/2015
(With (With (With (With appln.(s) for exemption from filing O.T.
and appln.(s) for vacating stay and appln.(s) for permission to
file additional documents and appln.(s) for exemption from filing
O.T.)
C.A. No. 9160/2015
C.A. No. 9203-9204/2015
(With appln.(s) for clarification of court's order and )
C.A. No. 8926/2015
C.A. No. 1918/2010(with appln(s) for early hearing)
C.A. No. 9154/2015
C.A. No. 9158-9159/2015
SLP(C) No. 1101/2016
(With appln.(s) for permission to file SLP and Office Report)
SLP(C) No. 33864-33865/2015(with Office Report)
SLP(C) No. 289/2016
(With (With appln.(s) for exemption from filing c/c of the impugned
judgment and appln.(s) for exemption from filing O.T. and Interim
Relief and Office Report)
C.A. No. 17/2016
(Interim Relief and Office Report)
SLP(C) No. 12440-12442/2015
(With Interim Relief and Office Report)
SLP(C) No. 529-530/2016
(With (With appln.(s) for permission to file additional documents
and appln.(s) for exemption from filing O.T. and Office Report)
SLP(C) No. 14830/2015
(With (With appln.(s) for permission to file additional documents
and appln.(s) for permission to place addl. documents on record and
Interim Relief and Office Report)
Signature Not Verified
SLP(C) No. 13409/2015
Digitally signed by
PARVEEN KUMAR
Date: 2017.01.31
(With (With (With (With appln.(s) for exemption from filing O.T.
18:03:23 IST
Reason:
and appln.(s) for directions and appln.(s) for exemption from
filing O.T. and appln.(s) for permission to file additional
documents and Interim Relief and Office Report)
2
SLP(C) No. 19992/2015
(Interim Relief and Office Report)
S.L.P.(C)...CC No. 19479/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
C.A. No. 9107/2015
SLP(C) No. 57/2016
(With appln.(s) for stay, exemption from filing c/c of the impugned
judgment, exemption from filing OT and Office Report)
C.A. No. 7187/2013
(Interim Relief and Office Report)
S.L.P.(C)...CC No. 10889/2015
(With appln.(s) for c/delay in filing SLP and Interim Relief and
Office Report)
SLP(C) No. 18925/2014
(Interim Relief and Office Report)
SLP(C) No. 16852/2016
(with appln(s) for c/delay in filing SLP and Office Report)
SLP(C) No. 21888/2016
(With appln.(s) for exemption from filing O.T. and Office Report)
SLP(C) No. 29388-29389/2016
(With (With appln.(s) for stay and appln.(s) for exemption from
filing c/c of the impugned order and Office Report)
SLP(C) No. 2299/2017
(With appln.(s) for exemption from filing c/c of the impugned order
and Office Report)
Date : 25/01/2017 These appeals/petitions were called on for
hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Appellant(s) Mr. Naresh Kumar,Adv.
Ms. Indra Sawhney,Adv.
Mr. Aditya Shandilya, Adv.
Mr. Rajiv Shukla, Adv.
Mr. Gopal Balwant Sathe,AOR
Mr. Nishant Ramakantrao Katneshwarkar,Adv.
Mr. Arpit Rai, Adv.
Mr. Sanjay Kharde, Adv.
Mr. Sunil Kumar Verma,Adv.
Ms. Anagha S. Desai,Adv.
Mr. Satyajit A Desai, Adv.
Mr. Akash Kakade, Adv.
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Mr. Manish Pitale, Adv.
for Mr. Chander Shekhar Ashri,AOR
Ms. Olivia Bang, Adv.
Mr. Satya Mitra,AOR
Mr. Paras Kuhad, Sr. Adv.
Mr. Ravindra Keshavrao Adsure,Adv.
Mr. anand Landge, Adv.
Mr. Siddheshwar N. Biradar, Adv.
Ms. N. Shoba,Adv.
Mr. Sri Ram J. Thalapathy, Adv.
Mr. V. Adhimoolam, Adv.
Mr. Shilp Vinod, Adv.
Mr. Maninder Singh, ASG
Mr. Piyush Sharma,Adv.
Mr. Prabhas Bajaj, Adv.
Mr. Rohiut Rathi, Adv.
Mr. Aniruddha Joshi, Adv.
Mr. Rajeev Maheshwaranand Roy,Adv.
Mr. Uday B. Dube,Adv.
Mr. Rabin Majumder,AOR
Mr. Kishor Lambat, Adv.
Ms. Aditi Despande, Adv.
for M/s. Lambat And Associates,Adv.
Mr. Sushil Karanjkar, Adv.
for Mr. K. N. Rai,AOR
Mr. P.S. Narsimha, ASG
Mr. Ashok K. Srivastava, Adv.
Mr. S.S. Shamsherry, Adv.
Ms. B. Sunita Rao, Adv.
for Mr. B. Krishna Prasad,AOR
Mr. Rajiv Shukla, Adv.
Mr. Debesh Panda,Adv.
For Respondent(s) Mr. Maninder Singh, ASG
(In CA 1918/2010) Mr. A.K. Panda, Sr. Adv.
Mr. P.K. Mullick, Adv.
Mr. Nalin Kohli, Adv.
Mr. Ankit Roy, Adv.
Mr. Rohit Rathi, Adv.
Mr. Piyush Sharma, Adv.
Mr. Raj Bahadur Yadav, AOR
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Mr. Gagan Sanghi, Adv.
for Mr. Rameshwar Prasad Goyal,AOR
Ms. Shikha Sarin, Adv.
for Mr. E. C. Agrawala,AOR
Mr. Siddhesh Kotwal, Adv.
Ms. Shreya Bhatnagar, Adv.
for Mr. Nirnimesh Dube,AOR
Ms. Manju Jetley,AOR
Mr. P.S. Narsimha, ASG
Mrs. Gunjan Sinha Jain, Adv.
for M/s. M. V. Kini & Associates
Mr. Vivek C. Solshe, Adv.
for Mr. C. G. Solshe,AOR
Mr. Huzefa Ahmadi, Sr. Adv.
Ms. Shubhangi Tuli,Adv.
Mr. Sudhanshu S. Choudhari,Adv.
Mr. Rajat Kapoor, Adv.
Ms. Pushpa Devi, Adv.
M/s. S.M. Jadhav & Co.
SLP(C) No.19992/15 Mr. B.H. Marlapalle, Sr. Adv.
Mr. Ajit Wagh, Adv.
Mr. Aditya Gaggar, Adv.
Mr. Apoorv Shukla, Adv.
Mr. Kishor Lambat, Adv.
for M/s Lambat & Associates, AOR
Mr. Kishor Lambat, Adv.
Ms. Aditi Despande, Adv.
for M/s. Lambat & Associates,AOR
Mr. Mukesh Verma, Adv.
for Mr. Y.P. Dhingra, AOR
Mr. M.Y. Deshmukh, Adv.
Mr. Shakti Pandey, Adv.
Mr. Suhas Kadam, Adv.
for M/s Lemax Lawyers & Co.
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard, which remained inconclusive.
5For completion of arguments, list the matter again on 31.01.2017, as part-heard.
(Renuka Sadana) (Parveen Kumar) Assistant Registrar AR-cum-PS