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Bombay High Court

Marshal Alias George Fernandes And Anr vs Union Bank Of India, Thr. Its Branch ... on 9 October, 2025

                                       WP 430 of 2021

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              IN THE HIGH COURT OF BOMBAY AT GOA
                             WRIT PETITION NO.430 OF 2021

MARSHAL ALIAS GEORGE FERNANDES AND
ANR                                                                      ... PETITIONERS
  Versus
UNION BANK OF INDIA, THR. ITS
BRANCH MANAGER AND 3 ORS                                                 ... RESPONDENTS

Mr. Neelesh Takkekar with Ms. Tanvi Naik, Advocates for the
Petitioners.
Mr. Pranay Kamat, Advocate for Respondent Nos. 3 and 4. (through
V.C.)


                             CORAM:- VALMIKI MENEZES, J.

DATED :- 9th October, 2025 P.C.:

1. Time granted to take steps to serve Respondent Nos. 1 and 2.

After steps are taken, issue notice to Respondent Nos. 1 and 2 returnable on 04.12.2025.

2. In addition to the regular modes of service, the Respondents may also be served by Speed Post A.D., Courier, WhatsApp and Email. Affidavit of service along with the tracking report of the registered parcel, printout of email and WhatsApp messages as proof of service to be filed by 02.12.2025.

VALMIKI MENEZES, J.

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