Section 9(1) in Bihar Agricultural University Act, 2010
(1)The Board of Management shall be the Chief Executive body of the University and shall consist of the following persons:-(i)The Vice-Chancellor -Chairperson;(ii)Agriculture Production Commissioner/Principal Secretary/ Secretary, Department of Agriculture, Government of Bihar;(iii)Principal Secretary/ Secretary, Finance Department of the State Government;(iv)Principal Secretary/ Secretary, Department of Animal and Fisheries Resources;(v)Director, Agriculture;(vi)Director, Horticulture;(vii)One eminent educationist (not below the rank of Professor) from the field of Agriculture and allied Sciences to be nominated by the State Government;(viii)Two representatives of State Legislature to be nominated by the State Government;(ix)One outstanding woman social worker having background of rural advancement to be nominated by the State Government;(x)One progressive farmer from the jurisdiction of the University to be nominated by the State Government;(xi)One distinguished agro-industrialist to be nominated by the State Government;(xii)One representative from the Indian Council of Agricultural Research (ICAR) to be nominated by the Director General, ICAR;(xiii)One Director to be nominated by the Vice-Chancellor in rotation as prescribed in the Statutes;(xiv)One Dean to be nominated by the Vice-Chancellor in rotation as prescribed in the Statutes;(xv)One Chairman of the Post-Graduate Department to be nominated by the Vice-Chancellor in rotation as prescribed in the Statutes;(xvi)Registrar - Secretary.
