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[Cites 0, Cited by 0] [Section 60B(1)] [Section 60B] [Entire Act]

State of Gujarat - Subsection

Section 60B(1)(i) in Veer Narmad South Gujarat University Act, 1965

(i)to the expression "the Vir Narmad South Gujarat University Act, 1965" shall be construed as if it were a reference to "the Veer Narmad South Gujarat University Act, 1965, and