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State of Tamilnadu - Section

Section 1 in Tamil Nadu Village Panchayats (Collection of Tax on Profession, Trade, Calling and Employment) Rules, 2000

1. Short title and application.

- These rules may be called the Tamil Nadu Village Panchayats (Collection of Tax on Profession, Trade, Calling and Employment) Rules, 2000.
(2)They shall apply to all village panchayats.