Bombay High Court
Surekha Vishwanath Shinde vs Padmadarshan Co.Op. Hsg. Society Ltd. ... on 6 December, 2023
Author: Madhav
Bench: Madhav
Board Sr.No.:-938
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 16383 OF 2023
In
WRIT PETITION 13014 OF 2023
Ramesh Mahadev Kudale And Ors ....PETITIONER
V/S
Deputy Registrar Cooperative Societes Pune City
....RESPONDENT
And Ors WITH WRIT PETITION NO. 4236 OF 2007 Surekha Vishwanath Shinde ....PETITIONER V/S Padmadarshan Co.op. Hsg. Society Ltd. And ....RESPONDENT Ors.
WITH WRIT PETITION NO. 7837 OF 2023 Padmadarshan Co-op. Hou. Soc. Ltd Thr. ....PETITIONER Chairman V/S Deputy Registrar Co-op Soc. Poune City (1) ....RESPONDENT Pune And Ors WITH WRIT PETITION NO. 13014 OF 2023 Ramesh Mahadev Kudale And Ors ....PETITIONER Page 1/2 ::: Uploaded on - 08/12/2023 ::: Downloaded on - 09/12/2023 00:26:17 ::: V/S Deputy Registrar Cooperative Societes Pune City ....RESPONDENT And Ors Mr. Shriram Kulkarni a/w Mr. Rohit Gangawane for Petitioner in WP/13014/2023 & WP/7837/2023 & Resp. No. 11 in WP/4236/2007.
Mr. Aniesh S. Jadhav a/w Mr. Rushikesh Kekane for Applicant in IA/2008/2023.
Mr. S. D. Rayrikar, AGP for State.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J DATE : 6th December, 2023 P.C. :
At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 13/12/2023. Ad-interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 08/12/2023 ::: Downloaded on - 09/12/2023 00:26:17 :::