Section 32 in The Multimodal Transportation of Goods Act, 1993
32. Repeal and savings.—
(1)The Multimodal Transportation of Goods Ordinance, 1993 (Ord. 6 of 1993), is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance, shall be deemed to have been done or taken under the corresponding provisions of this Act.
