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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1)(a) in Rajasthan Jails Subordinate Service Rules, 1998

(a)Subject to the provisions of these Rules, the appointing authority shall determine on 1st April of every year, the actual number of vacancies likely to occur during the year.