Supreme Court - Daily Orders
Aleksander Kurganov vs The State Of Goa on 5 December, 2022
Bench: Aniruddha Bose, Sudhanshu Dhulia
ITEM NO.12 COURT NO.12 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1731/2022
ALEKSANDER KURGANOV Appellant(s)
VERSUS
THE STATE OF GOA Respondent(s)
( IA No. 157098/2022 - EARLY HEARING APPLICATION, IA No.
76543/2021 - EXEMPTION FROM FILING C/C OF I/JUDGMENT, IA No.
140194/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES & IA No. 77929/2021 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 05-12-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Appellant(s) Mr. Gopal Sankaranarayanan Sr. Adv
Mr. Sandeep R Limbani Adv
Mr. Nachiketa Joshi, AOR
Mr. Ajay Shukla, Adv.
Ms. Himadri Haksar, Adv.
Ms. Sucheta Joshi, Adv.
Ms. Komal Pawara, Adv.
Mr. Amit Mevada Adv
Mr. Nandlal Kumar Mishra Adv
Mr. Pramod Kumar Adv
Mr. Vivekanand Rana Adv
Mr. Santosh Kumar Adv
Ms. Apeksha Rai Adv
Ms. Akansha Rai Adv
For Respondent(s) Mr. Shridhar Y.Chitale, Adv.
Mr. Pranay S.Chitale, Adv.
Ms. Sujata Kurdukar, AOR
M/S. Dr. R.R. Deshpande And Associates, AOR
Ms. Mukti Chowdhary, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified I.A.No. 157098/2022 is allowed.
Digitally signed by NIRMALA NEGI Date: 2022.12.06 13:49:02 ISTReason: List on 17.01.2023.
(NIRMALA NEGI) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH)