Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Aleksander Kurganov vs The State Of Goa on 5 December, 2022

Bench: Aniruddha Bose, Sudhanshu Dhulia

     ITEM NO.12                                COURT NO.12               SECTION II-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Criminal Appeal                 No(s).    1731/2022

     ALEKSANDER KURGANOV                                                 Appellant(s)
                                                      VERSUS
     THE STATE OF GOA                                                    Respondent(s)

     ( IA No. 157098/2022 - EARLY HEARING APPLICATION,          IA No.
     76543/2021 - EXEMPTION FROM FILING C/C OF I/JUDGMENT,      IA No.
     140194/2021      -      PERMISSION    TO      FILE      ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES & IA No. 77929/2021 - PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     Date : 05-12-2022 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                             HON'BLE MR. JUSTICE SUDHANSHU DHULIA

     For Appellant(s)                  Mr. Gopal Sankaranarayanan Sr. Adv
                                       Mr. Sandeep R Limbani Adv
                                       Mr. Nachiketa Joshi, AOR
                                       Mr. Ajay Shukla, Adv.
                                       Ms. Himadri Haksar, Adv.
                                       Ms. Sucheta Joshi, Adv.
                                       Ms. Komal Pawara, Adv.
                                       Mr. Amit Mevada Adv
                                       Mr. Nandlal Kumar Mishra Adv
                                       Mr. Pramod Kumar Adv
                                       Mr. Vivekanand Rana Adv
                                       Mr. Santosh Kumar Adv
                                       Ms. Apeksha Rai Adv
                                       Ms. Akansha Rai Adv

     For Respondent(s)                 Mr. Shridhar Y.Chitale, Adv.
                                       Mr. Pranay S.Chitale, Adv.
                                       Ms. Sujata Kurdukar, AOR

                                        M/S. Dr. R.R. Deshpande And Associates, AOR

                                        Ms. Mukti Chowdhary, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Signature Not Verified I.A.No. 157098/2022 is allowed.

Digitally signed by NIRMALA NEGI Date: 2022.12.06 13:49:02 IST

Reason: List on 17.01.2023.

(NIRMALA NEGI) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH)