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State of Bihar - Section

Section 19 in The Bihar Panchayat Raj Act, 2006

19. Resignation of Members of the Gram Panchayat.

- A member of Gram Panchayat may resign his membership in writing under his hand addressed to the Mukhiya of the Gram Panchayat and his Office shall become vacant on the expiry of seven days from the date of such resignation unless within the said period of seven days, he withdraws such resignation by writing under his hand addressed to the Mukhiya.