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[Cites 0, Cited by 0] [Section 63A] [Entire Act]

State of Jharkhand - Subsection

Section 63A(1) in Bihar Factories Rules, 1950

(1)In such parts of every factory in which any of the operations or processes specified in the Schedule hereto annexed is carried on, adequate number of pegs, racks and similar facilities, for hanging and keeping of clothings shall be provided for the use of workers.