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Union of India - Section

Section 53 in The Indo-Tibetan Border Police Force Act, 1992

53. Combination of punishments

.-A Force Court may award in addition to, or without, any other punishment, the punishment specified in clause (c) of sub-section (1) of section 51, or any one or more of the punishments specified in clauses (f) to (n) (both inclusive) of that sub-section.