Section 13 in Gujarat Panchayats (Amendment) Act, 1962
13. Amendment of section of 72 Guj. VI of 1962.- In section 72 of the principal Act,-
(1)in sub-section (1), after the word "member" the words "other than an associate member" shall be inserted;(2)in sub-section (2), after the words "then members of the pancliayat" the words "other than associate members" shall be inserted.
