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[Cites 0, Cited by 0] [Section 245(1)] [Section 245] [Entire Act]

State of Bihar - Subsection

Section 245(1)(a) in Criminal Court Rules of the High Court of Judicature at Patna

(a)a black buttoned, up coat, chapkan, achkan, black Sherwani and white bands with Advocates' Gowns, or