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State of Odisha - Section

Section 158 in The Orissa Motor Vehicles Rules, 1993

158. Restriction on driving with gear disengaged.

- On any hill or other road marked by traffic sign No. C 9 of the Schedule to the Act, no person shall drive a transport vehicle with the engine free, that is to say, with the gear level in neutral, the clutch lever depressed or with any free wheel or other device in operation which frees the engine from the driving wheels and prevents the engine from acting as a brake when the vehicle is travelling down an incline.