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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(m) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(m)"Village Implementing Authority (VIA)" means Village Organisation of Self Help Groups as defined in sub-section (5) of Section 8 promoted by the Society for Implementation of Rural Poverty (SERP).