Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2A in The Foreigners Order, 1948 2A. [ Authority prescribed for the purpose of section 7 of the Foreigners Act, 1946. [Inserted by Notification No. G.S.R. 325(E), dated 18.3.2016.] - For the purpose of section 7 of the Foreigners Act,1946, the prescribed authority shall be the Registration Officer.]
