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[Cites 0, Cited by 0] [Section 4I] [Entire Act]

State of Tamilnadu - Subsection

Section 4I(3) in Tamil Nadu Entertainments Tax Act, 1939

(3)The provisions of this Act (other than Sections 4, 7 & 13) and the Rules made thereunder shall, so far as may be, apply in relation to the tax payable under sub-section (1)].