Bombay High Court
Pr.Commissioner Of Income Tax-5 vs Karp Impex Ltd on 8 March, 2019
Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 08th March, 2019 FOR REJECTION :
13 ITXAL/2422/2018 ) Mr. Shivaji Gupta, Clerk I/b. Suresh 14 ITXAL/2424/2018 ) Kumar, Advocate for Appellants. 15 ITXAL/2430/2018 ) 19 ITXAL/2465/2018 ) P.C. : Appellants and/or their Advocate to 20 ITXAL/2466/2018 ) remove office objections on the Appeals 31 ITXAL/2491/2018 ) and get the same numbered and 35 ITXAL/2521/2018 ) registered on or before 05.04.2019, 36 ITXAL/2522/2018 ) failing Appeals to stand rejected for non- 42 ITXAL/2538/2018 ) removal of office objection under 44 ITXAL/2542/2018 ) O.S.Rule 986.
46 ITXAL/2544/2018 16 ITXAL/2443/2018 ) Mr. Vijay Kumbhar I/b. Padma Divakar, 17 ITXAL/2445/2018 ) Advocate for Appellants. 18 ITXAL/2447/2018 ) 27 ITXAL/2478/2018 ) P.C. : Appellants and/or their Advocate to 28 ITXAL/2481/2018 ) remove office objections on the Appeals 29 ITXAL/2482/2018 ) and get the same numbered and 30 ITXAL/2483/2018 ) registered on or before 05.04.2019, 40 ITXAL/2528/2018 ) failing Appeals to stand rejected for non-
45 ITXAL/2543/2108 ) removal of office objection under
) O.S.Rule 986.
26 ITXAL/2477/2018 ) Mr. Vijay Kumbhar I/b. A. K. Saxena,
) Advocate for Appellants.
)
) P.C. : Appellants and/or their Advocate to
) remove office objections on the Appeal
) and get the same numbered and
) registered on or before 05.04.2019,
) failing Appeal to stand rejected for non-
) removal of office objection under
) O.S.Rule 986.
Date : 08.03.2019 Prothonotary & Senior Master
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