Supreme Court - Daily Orders
Reliance Life Insurance Company Ltd vs Jaya Wadhwani on 30 October, 2023
Bench: Vikram Nath, Rajesh Bindal
ITEM NO.54 COURT NO.11 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 10954/2019
(Arising out of impugned final judgment and order dated 06-02-2019
in RP No. 2909/2018 passed by the National Consumers Disputes
Redressal Commission, New Delhi)
RELIANCE LIFE INSURANCE COMPANY LTD & ANR. Petitioner(s)
VERSUS
JAYA WADHWANI Respondent(s)
(IA No. 70880/2019 - EXEMPTION FROM FILING O.T.)
WITH
SLP(C) No. 15588/2021 (XVII-A)
(IA No. 125962/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT AND IA No. 125961/2021 - EXEMPTION FROM FILING O.T.)
Date : 30-10-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s) Mr. Sachin Subhash Daga, Adv.
Mr. Rajesh Kandari, Adv.
Mr. Vikas Upadhyay, AOR
Mr. Arjun Singh Tomar, Adv.
Ms. Ankita Kashyap, Adv.
For Respondent(s) Mr. Nitin S. Tambwekar, Adv.
Mr. Seshatalpa Sai Bandaru, AOR
UPON hearing the counsel the Court made the following
O R D E R
Despite service of notice, no one has entered appearance on behalf of the respondent in SLP (C) No.15588 of 2021.
Heard learned counsel for the parties in SLP (C) No.10954 of 2019 and for the petitioner in SLP(C) Signature Not Verified No.15588 of 2021.
Digitally signed by Neetu Khajuria Date: 2023.10.30Judgment reserved.
17:26:41 IST Reason:
(NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER