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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(2)(b) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(b)The Superintendent of institutions other than shelter homes or drop-in-centre shall send the guards or concerned staff in search of the juvenile, at places like railway stations, bus stands and other places where the juvenile is likely to go;